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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(c) in The Orissa Grama Rakshi Rules, 1969

(c)shall be liable to be discharged at any time during his period of probation without assigning any reasons and without giving previous notice to him;