Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Anwar Ali vs The State Of Himachal Pradesh on 11 May, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.3                             COURT NO.6                  SECTION II-C

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     IA 64103/2018, in Criminal Appeal                  No(s).   1121/2016

     ANWAR ALI & ANR.                                                    Appellant(s)

                                                   VERSUS

     THE STATE OF HIMACHAL PRADESH                                       Respondent(s)

     (ONLY IA 64103/2018 [APPLICATION FOR BAIL] IS BEING LISTED AGAINST
     THIS ITEM. )

     Date : 11-05-2018 This application was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.K. SIKRI
                            HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Appellant(s)                 Mr. Anjani Kumar Mishra, AOR
                                      Mr. Ujjwal Twari, Adv.
                                      Mr. Anjul Dwivedi, Adv.

     For Respondent(s)                Mr. Abhinav Mukerji, AOR
                                      Ms. Bihu Sharma, Adv.
                                      Mr. Siddharth Garg, Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

In view of letter circulated by the learned counsel for the appellant(s), matter stands adjourned for one week.



     (ASHWANI THAKUR)                                                (MALA KUMARI SHARMA)
     COURT MASTER (SH)                                                   COURT MASTER




Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2018.05.12
10:58:21 IST
Reason: