Supreme Court - Daily Orders
Anwar Ali vs The State Of Himachal Pradesh on 11 May, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.3 COURT NO.6 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 64103/2018, in Criminal Appeal No(s). 1121/2016
ANWAR ALI & ANR. Appellant(s)
VERSUS
THE STATE OF HIMACHAL PRADESH Respondent(s)
(ONLY IA 64103/2018 [APPLICATION FOR BAIL] IS BEING LISTED AGAINST
THIS ITEM. )
Date : 11-05-2018 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellant(s) Mr. Anjani Kumar Mishra, AOR
Mr. Ujjwal Twari, Adv.
Mr. Anjul Dwivedi, Adv.
For Respondent(s) Mr. Abhinav Mukerji, AOR
Ms. Bihu Sharma, Adv.
Mr. Siddharth Garg, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by the learned counsel for the appellant(s), matter stands adjourned for one week.
(ASHWANI THAKUR) (MALA KUMARI SHARMA)
COURT MASTER (SH) COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2018.05.12
10:58:21 IST
Reason: