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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(2) in Orissa State Financial Corporation General Regulations, 1957

(2)Nothing in Sub-regulation (1) shall apply to a resolution in respect of any matter relating to granting of any loan or financial assistance to any industrial concern under the Act.Chapter-VI Manner in which The Accommodation Granted by The Corporation will be Secured