Section 49A(ix) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(ix)[ consider the application for establishment of colonies falling within the Gram Panchayat area as defined in Section 61 -A;] [Inserted by M.P. Act No. 43 of 1997 (w.e.f. 5-12-1997).]
