Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 43 in The Andhra Pradesh Fire Service Act, 1999 43. Police Officers to aid: - It shall be the duty of Police Officers of all ranks to aid the members of the service in the execution of their duties under this Act.
