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[Cites 0, Cited by 0] [Section 146] [Entire Act]

Union of India - Subsection

Section 146(4) in The Armed Forces Tribunal (Practice) Rules, 2009

(4)The classification under this rule shall be entered in the relevant columns in the report of scrutiny in Form No. 2 or Form No. 3, Order Sheet in Form No. 4 and Facing Sheet of the final cover in Form No. 5. __________