Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 12 in Himachal Pradesh Food Security Rules, 2019 12. Monitoring the disposal of complaints. - Disposal of complaints shall be monitored by the Secretary incharge of the Department of the State Government, at least once in a month.
