Calcutta High Court
Debjyoti Gupta vs Indiabulls Ventures Ltd on 22 July, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-2
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/122/2016
DEBJYOTI GUPTA
VS
INDIABULLS VENTURES LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 22nd July, 2024.
Appearance:
Mr. Kajal Mukherjee, Adv.
Mr. Saptarshi Dutt, Adv.
Mr. Arunabha Sengupta, Adv.
...for the plaintiff The Court:- None appears for the defendant, although the Learned Counsel for the plaintiff is present. Learned Registrar, Original Side shall furnish a Report on date of lodging of writ of summons, date of service of the same, if any, date of appearance of the defendant, if any, as well as date of filing of the written statement, if any. The suit will appear in the list on 29th August, 2024. The Report shall be submitted on or before the returnable date.
(SUGATO MAJUMDAR, J.) T.O. AR(CR)