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[Cites 0, Cited by 0] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(4) in The Dedicated Freight Corridor Railway General Rules, 2018

(4)If the Loco pilot of the parted train has already reached the block station in advance before he could bring the front portion to a stop, he shall additionally warn the Station Master, on duty by sounding prescribed code of whistle and through approved means of communication, not to close the block section in absolute block system of working.