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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2)(b) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(b)a list of documents by which, and a list of witnesses by whom, the articles of charge are proposed to be sustained.