Supreme Court - Daily Orders
National Insurance Co Ltd vs Nurjahan Bibi Seikh &Amp Ors on 25 July, 2014
b ITEM NO.71 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Petition(s) for Special Leave to Appeal (C) No(s). 37730/2013
NATIONAL INSURANCE CO LTD Petitioner(s)
VERSUS
NURJAHAN BIBI SEIKH & ORS Respondent(s)
Date : 25/07/2014 This petition was called on for hearing today.
For Petitioner(s)
Ms. Manjeet Chawla ,Adv.
For Respondent(s)
Mr. Rauf Rahim ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent No.5 but no one has put in appearance.
Four weeks’ time is granted to respondent Nos.1 to 4 for filing counter affidavit subject to receipt of pleadings.
List again on 14.10.2014.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.07.26 12:29:15 IST Reason: