Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Rajasthan - Section Section 26 in The Rajasthan Colonisation Act, 1954 26. Public servants indemnified for acts done under this Act. - No suit shall lie against the State Government or any public servant for anything done in good faith under this Act.
