Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 179] [Entire Act] State of Uttarakhand - Subsection Section 179(3) in Uttarakhand Panchayati Raj Act, 2016 (3)market fees for the right to expose goods for sale in such market or for the use of any building or structure therein;
