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State of Chattisgarh - Section

Section 273 in The Chhattisgarh Municipal Corporation Act, 1956

273. Power of Health Officer to inspect places and take measures to prevent spread of dangerous disease.

- The Health Officer or any other Municipal Officer authorised by him in this behalf, may, at any lime by day or by night, without notice, or after giving such notice of his intention as may, in the circumstances, appear to him to be reasonable, inspect any place in which any dangerous disease is reported or suspended to exist, and take such measures as he may think fit to prevent the spread of the disease beyond such place.