Rajasthan High Court - Jodhpur
Ram Narayan Sharma vs Umesh Kumar on 24 September, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 301/2019 Ram Narayan Sharma
----Petitioner Versus Umesh Kumar
----Respondent For Petitioner(s) : Mr. Kailash Trivedi For Respondent(s) : -
JUSTICE DINESH MEHTA Order 24/09/2021 I.A.No.1/2020:
For the reasons stated, the application has been rendered infructuous.
Dismissed accordingly. I.A.No.1/2021:
For the reasons stated, application seeking early hearing, is allowed.
The matter is taken up for consideration today itself. Let fresh notices returnable within six weeks be issued to respondent Nos.3 and 4.
(DINESH MEHTA),J 16-pooja/-
(Downloaded on 24/09/2021 at 09:24:08 PM) Powered by TCPDF (www.tcpdf.org)