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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(xxvi) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(xxvi)to enter into and execute any agreement and sign, seal and deliver such deed document, assurance bond or any other document as may be required to be executed by the Federation for carrying out object and purposes of the Federation and in the normal course of its business.