Gujarat High Court
Patel Vasudevbhai Hargovandlal vs District Magistrate And Collector on 14 November, 2019
Author: Vikram Nath
Bench: Vikram Nath, A.J. Shastri
C/CA/33076/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
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DASHRATHKUMAR AMBALAL BRAHMBHATT THRO' POA
Versus
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C/CA/33076/2019 ORDER
DEPUTY SECRETARY TO THE GOVT OF GUJARAT ROAD AND
BUILDING
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Appearance:
MR PH PATHAK(665) for the Applicant(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH
and
HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 14/11/2019
COMMON ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH) Office objections to be removed on or before 13.12.2019, failing which the matter(s) will stand dismissed for nonÂprosecution.
(VIKRAM NATH, CJ) (A.J. SHASTRI, J) GAURAV J THAKER Page 6 of 6 Downloaded on : Fri Jan 08 04:55:37 IST 2021