Section 31 in Kerala Recognition of Trade Unions Rules, 2011
31. Record of election.
- The Returning Officer shall prepare a record showing the details of,-(a)the number of ballot papers received by the officer in charge of the polling station;(b)the number of ballot papers issued;(c)the number of voters who voted;(d)the number of ballot papers rejected;(e)the number of valid votes;(f)the number of invalid votes; and(g)the number of votes obtained by each Trade Union.
