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State of Uttarakhand - Section

Section 35 in Ras Bihari Bose Subharti University Act, 2016

35. Disputes as to the constitution of Authorities and bodies.

- If any question arises as to whether any person has been duly nominated or appointed as or is entitled to be a member of any authority or other body of the University, the matter shall be referred to the Chancellor whose decision thereupon shall be final.