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Madhya Pradesh High Court

Shivendra Thakur vs The State Of Madhya Pradesh on 12 June, 2025

1 WP-20259-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 20259 of 2025 (SHIVENDRA THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 12-06-2025 Shri Rahul Deshmukh - Advocate for the petitioner.

At the request of learned counsel for the petitioner, list the matter in the next week.

(AMIT SETH) V. JUDGE RC Signature Not Verified Signed by: RASHMI TIKARAM CHIKANE Signing time: 12-06-2025 18:39:34