Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 4 in The Maharishi Dayanand University Act, 1975 (4)The Vice-Chancellor shall exercise general control over the affairs of the University, and shall give effect to the decisions of the authorities of the Universities.
