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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Puducherry - Subsection

Section 5(1) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(1)Every liability of the owner of the textile undertaking in respect of any period prior to the appointed day, shall be the liability of such owner and shall be enforceable against him and not against the Government or the Corporation.