Section 3(1) in Travancore-Cochin Medical Practitioners Act, 1953
(1)The Government shall, by notification in the Gazette, establish the following three councils:-(a)the Council of Modem Medicine;(b)the Council of homeopathic Medicine; and(c)the Council of Indigenous Medicine.Each such council shall be a body corporate, and have perpetual succession and a common seal and shall by the said name sue and be sued.
