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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5) in The Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings (Orissa) Rules, 2001

(5)The parties may submit along with their statement all documents considered to be relevant or may add a reference to the documents or other documents as may deem proper.