Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] Union of India - Subsection Section 18(1)(h) in The Industrial Reconstruction Bank Of India Act, 1984 (h)providing consultancy and merchant banking services in and outside India relating to reconstruction and development of any industrial concern or industry in general;