Chattisgarh High Court
Drone Kumar Kanchan vs State Of Chhattisgarh on 22 April, 2026
1/1 HIGH COURT OF CHHATTISGARH AT BILASPUR WPS No. 2011 of 2026 DRONE KUMAR KANCHAN versus STATE OF CHHATTISGARH Order on Board 22/04/2026 Mr. Bhaskar Payashi for petitioner.
Mr. Avinash Singh, Govt. Advocate for the State.
Ld. State counsel further prays for two week's time to file reply.
As prayed for, time is granted.
List this case after four weeks.
Sd/-
(Parth Prateem Sahu) Judge PAWAN KUMAR JHA Digitally signed by PAWAN KUMAR JHA pwn