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[Cites 0, Cited by 2] [Section 24(1)] [Section 24] [Entire Act]

Madras Presidency - Subsection

Section 24(1)(a) in The Madras City Police Act, 1888

(a)any offence made punishable by Sections 45, 46, 49-A, 72 or 75 shall be cognizable.