Supreme Court - Daily Orders
Ashok Leyland Ltd. Rep. By Its ... vs The State Of Tamil Nadu Commercial Taxes ... on 29 July, 2016
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.812 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No....... of 2016
CC No(s). 14354/2016
(Arising out of impugned final judgment and order dated 29/10/2014
in WP No. 14326/2008 passed by the High Court Of Madras)
ASHOK LEYLAND LTD. Petitioner(s)
VERSUS
STATE OF TAMIL NADU AND ORS. Respondent(s)
Date : 29/07/2016 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Ms. Sonali Basu,Adv.
For M/s. Parekh & Co.,Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
Post on Monday, the 1st August, 2016 along with SLP(C)No.9326 of 2015.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2016.07.30 12:09:36 IST Reason: