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[Cites 0, Cited by 0] [Section 343Q(1)] [Section 343Q] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343Q(1)(c) in Andhra Pradesh Municipalities Act, 1965

(c)coercing or intimidating or threatening directly or indirectly threatening any elector and preventing him from going to the polling station or a place fixed for the poll to cast his vote;