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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2)(A) in The M.P. Excise (Amendment and Validation) Act, 1964

(A)under the sub-heading (h) Foreign Liquor Rules, in Rule II, in clauses (iii),