Section 72(2)(b) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

NCT Delhi - Subsection

Section 72(2)(b) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(b)election pamphlet or poster means any printed pamphlet, hand bill or other document distributed for the purpose of promoting or prejudicing the election of candidate or group of candidates or any placard or poster having reference to an election but does not include any hand bill, placard or poster merely announcing the date, time place and other particulars of an election meeting or routine instructions to election agents or workers.

Legal Document View

Unlock Advanced Research with PRISMAI

NCT Delhi - Subsection

Section 72(2)(b) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000