Rajasthan High Court - Jodhpur
Jannat Bano vs . State Of Rajasthan & Ors. on 10 September, 2015
Author: Sangeet Lodha
Bench: Sangeet Lodha
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Jannat Bano Vs. State of Rajasthan & Ors.
(S. B. CIVIL WRIT PETITION NO.8058/15)
Date of Order : 10.9.15
HON'BLE MR. JUSTICE SANGEET LODHA
Mr. Awar Dan Ujjwal, for the petitioner.
Mr. S.G. Ojha, for the respondents no.1 & 2. Mr. Rajendra S. Charan, for the respondent no.3.
By way of this writ petition, the petitioner is seeking directions to the respondents to grant her admission to BSTC Course-2015 in Shri Sabal Balika Shikshak Prashikshan Vidhyalay, Borunda, District-Jodhpur, respondent no.3 herein.
Indisputably, as per the merit cum preference, the petitioner was allotted respondent-college for admission to BSTC Course. The petitioner has already deposited the requisite fee, a sum of Rs.9,357/- with the respondent- college on 30.6.15. The petitioner was required to report to allotted college between 27.6.15 to 4.7.15, however, since the petitioner was ailing, she could not report on or before 4.7.15 and thus, the admission granted to her has been cancelled by the respondents.
The factual position noticed as above is not disputed by the learned counsel appearing for the respondents. However, it is submitted that the petitioner having failed to 2 report within the stipulated time, she cannot be granted admission to BSTC Course at this stage, when the entire admission process is already over. However, it is not disputed before this Court that two seats are still lying vacant in the college allotted to the petitioner i.e. Shri Sabal Balika Shikshak Prashikshan Vidhyalay, Borunda.
The factum of the petitioner falling ill, all of a sudden is not disputed. She has already deposited the fee and two seats are still lying vacant in the respondent-college. In this view of the matter, in the interest of justice, this Court considers it appropriate to direct the respondents to grant admission to the petitioner to BSTC Course in Shri Sabal Balika Shikshak Prashikshan Vidhyalay, Borunda.
In the result, the writ petition succeeds, it is hereby allowed. The respondents are directed to grant admission to the petitioner to BSTC Course in Shri Sabal Balika Shikshak Prashikshan Vidhyalay, Borunda, respondent no.3 herein, after verification of the documents as per the norms laid down. No order as to costs.
(SANGEET LODHA), J.
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