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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Air Corporations (Transfer Of Undertakings And Repeal) Act, 1994

(b)"company" means "Indian Airlines Limited" or "Air India Limited" formed and registered under the Companies Act, 1956 (1 of 1956);