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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Vice-President's Pension (Amendment) Act, 2002

(b)after ceasing to hold office as Vice- President either by the expiration of his term of office or by resignation of his office, shall be paid a family pension at the rate of fifty per cent. of pension as is admissible to a retiring Vice- President, for the remainder of her life.".