Delhi High Court - Orders
Jmc Projects (India) Ltd & Ors vs National Highways Authority & Ors on 16 August, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9105/2022 & CM APPL. 27406/2022(Interim Relief)
JMC PROJECTS (INDIA) LTD & ORS. ..... Petitioners
Through: Mr. Shamik Sanjanwala, Mr. Ayush,
Dr. Sunil, Mr. Amit, Mr. Vikrant
Singh, Mr. Sushant Tomar, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY & ORS. ..... Respondents
Through: Ms. Gunjan Jain, Adv. for R-1
Ms. Manisha Agarwal, CGSC with
Mr. Sandeep Singh, Mr. Ajay Singh
and Mr. Rakshila Goyal, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 16.08.2022 Learned counsels representing respondent Nos. 1 and 2 pray for and are granted further time to file a counter affidavit.
Let the affidavit be filed on or before the next date fixed. List again on 30.11.2022.
YASHWANT VARMA, J.
AUGUST 16, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:17.08.2022 16:39:30