Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 6 vs Marubeni Itochu Steel India Pvt. Ltd. on 12 May, 2023
Bench: J.K. Maheshwari, M.M. Sundresh
ITEM NO.19 COURT NO.16 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16137/2023
(Arising out of impugned final judgment and order dated 28-09-2022
in ITA No. 374/2022 passed by the High Court of Delhi at New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
MARUBENI ITOCHU STEEL INDIA PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.88917/2023-CONDONATION OF DELAY
IN FILING and IA No.88920/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 12-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s)
Mr. Raj Bahadur Yadav, AOR
Ms. Monica Benjamin, Adv.
Mr. Manish Pushkarna, Adv.
Mr. Prashant Singh Ii, Adv.
Mr. Bhuvan Kapoor, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned.
2. Issue notice.
3. Tag with C.A. No.11882/2018.
(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS Signature Not Verified COURT MASTER (NSH) Digitally signed by Narendra Prasad Date: 2023.05.13 12:47:15 IST Reason: