Section 27(2)(b) in The Punjab Homoeopathic Practitioners Regulations, 1974

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2)(b) in The Punjab Homoeopathic Practitioners Regulations, 1974

(b)if such person is recruited otherwise -

(i)revert him to his former post; or

(ii)deal with him in such other manner as the terms and conditions of the previous appointment permit.