Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Jasulal Bansilal Dave vs Sau. Gangabai Gangadhar Pandharpure ... on 23 October, 2023

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6337 OF 2019

 Jasulal Bansilal Dave                      ....PETITIONER
             V/S
 Sau. Gangabai Gangadhar Pandharpure And ....RESPONDENT

Others RAVINDRA LAXMANRAO KHAPRE for Petitioner PARAG ANIL KADU for Respondent CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE J DATE : 23rd October, 2023 P.C. :

S.O.30.10.2023 at the request of shri R.L.Khapre Ld. Sr.Counsel with shri P.D.Meghe Adv. for the petitioner. Shri B.M.Lonare AGP for R-8 & 9. Shri A.J.Kadu Adv. for R-4to6,13,15,17,19,22, 24 & 25.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 23/10/2023 ::: Downloaded on - 24/10/2023 13:51:36 :::