Bombay High Court
Jasulal Bansilal Dave vs Sau. Gangabai Gangadhar Pandharpure ... on 23 October, 2023
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6337 OF 2019
Jasulal Bansilal Dave ....PETITIONER
V/S
Sau. Gangabai Gangadhar Pandharpure And ....RESPONDENT
Others RAVINDRA LAXMANRAO KHAPRE for Petitioner PARAG ANIL KADU for Respondent CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE J DATE : 23rd October, 2023 P.C. :
S.O.30.10.2023 at the request of shri R.L.Khapre Ld. Sr.Counsel with shri P.D.Meghe Adv. for the petitioner. Shri B.M.Lonare AGP for R-8 & 9. Shri A.J.Kadu Adv. for R-4to6,13,15,17,19,22, 24 & 25.
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