Andhra Pradesh High Court - Amravati
M/ S Shriram General Insurance Co Ltd., vs Gubbala Harish on 31 August, 2021
1
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: M.A.C.M.A.No.440 of 2021
PROCEEDING SHEET
Sl.
ORDER
No DATE
1. 31.08.2021 DEV, J I.A.No.2 of 2021 This application is dismissed.
___________ DEV, J M.A.C.M.A.No.440 of 2021 At request of learned counsel for the petitioner, post the matter on 07.09.2021, in the motion list.
___________ DEV, J VSL 2