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Andhra Pradesh High Court - Amravati

M/ S Shriram General Insurance Co Ltd., vs Gubbala Harish on 31 August, 2021

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         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.: M.A.C.M.A.No.440 of 2021

                              PROCEEDING SHEET

Sl.
                                                 ORDER

No DATE

1. 31.08.2021 DEV, J I.A.No.2 of 2021 This application is dismissed.

___________ DEV, J M.A.C.M.A.No.440 of 2021 At request of learned counsel for the petitioner, post the matter on 07.09.2021, in the motion list.

___________ DEV, J VSL 2