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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Kashi Gomti Samyut Gramin Bank ('Employees') Pension Regulations, 2018

(g)"competent authority" shall have the same meaning as assigned to it in the Kashi Gomti Samyut Gramin Bank (Officers and Employees) Service Regulations, 2010;