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Himachal Pradesh High Court

Bhanei Prasad Alias Raju vs State Of Himachal Pradesh on 13 September, 2023

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Bhanei Prasad alias Raju Versus State of Himachal Pradesh Cr. Appeal No.563 of 2019 .

13.09.2023 Present: Mr. Aman Sood, Legal Aid Counsel, for the appellant.

Mr. Yashwardhan Chauhan, Senior Additional Advocate General, Ms. Sharmila Patial, Additional Advocate General with Mr. J.S. Guleria, Deputy Advocate General, for the respondent.

of Registry is directed to supply complete paper-book to the learned Legal Aid Counsel, cost of which will be borne by the rt H.P. State Legal Services Authority.

List as per its own turn.

(Tarlok Singh Chauhan) Judge (Ranjan Sharma) Judge September 13, 2023 (Shivender) ::: Downloaded on - 13/09/2023 20:40:37 :::CIS