Himachal Pradesh High Court
Suresh Chand Attri vs . State Of H.P. & Ors on 8 August, 2023
Author: Virender Singh
Bench: Virender Singh
Suresh Chand Attri Vs. State of H.P. & ors Cr. MMO No. 338 of 2022 .
8.8.2023 Present: Mr. Vivek Sharma and Ms. Diksha Thakur, Advocates, vice Mr. Tek Chand, Advocate, for the petitioner.
Mr. Mohinder Zharaick, Mr. H.S. Rawat and Mr. Tejasvi Sharma, Additional Advocates General with Ms. Sunaina and Ms. Leena Guleria, Deputy Advocates General, for the respondents-State.
of Learned counsel for the petitioner sought time to complete instructions. Request considered and allowed.
rt List on 12.9.2023.
(Virender Singh)
Judge
August 8, 2023
(kalpana)
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