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Rajasthan High Court - Jodhpur

Raju @ Khoti vs State Of Rajasthan on 9 May, 2023

Bench: Arun Bhansali, Rajendra Prakash Soni

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    D.B. Criminal Writ Petition No. 691/2023

                                   Raju @ Khoti
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. Kalu Ram Bhati.
                                   For Respondent(s)           :     Mr. Anil Joshi, GA cum AAG.
                                                                     Mr. Pallav Sharma.



                                                   HON'BLE MR. JUSTICE ARUN BHANSALI

HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI Order 09/05/2023 Copy of the petition be served on learned AAG, who may complete his instructions in the matter/file reply by the next date.

List the petition on 24.05.2023.

(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J 62-pradeep/-

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