Rajasthan High Court - Jodhpur
Raju @ Khoti vs State Of Rajasthan on 9 May, 2023
Bench: Arun Bhansali, Rajendra Prakash Soni
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Criminal Writ Petition No. 691/2023
Raju @ Khoti
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Kalu Ram Bhati.
For Respondent(s) : Mr. Anil Joshi, GA cum AAG.
Mr. Pallav Sharma.
HON'BLE MR. JUSTICE ARUN BHANSALI
HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI Order 09/05/2023 Copy of the petition be served on learned AAG, who may complete his instructions in the matter/file reply by the next date.
List the petition on 24.05.2023.
(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J 62-pradeep/-
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