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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(2) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(2)All grants-in-aid to the colleges by the State Government shall, after the commencement of this Act, be made available to such colleges through the University Fund in such manner and subject to such conditions as may be specified in the rules made in this behalf by the State Government.