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[Cites 0, Cited by 0] [Section 115E(4)] [Section 115E] [Entire Act]

Union of India - Subsection

Section 115E(4)(xi) in The Central Motor Vehicles Rules, 1989

(xi)For spark ignition vehicle, where measurement of net power is specified in the case of normal gasoline vehicles, it shall be carried out on engine dynamometer as per IS: 14599-1999, with gasoline, as amended from time to time.]