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[Cites 0, Cited by 1] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(7) in Delhi Co-operative Societies Act, 1972

(7)Notwithstanding anything contained in this Act, any dispute relating to election of members of any committee of a co-operative society mentioned in sub-section (1) shall be referred to the Lieutenant-Governor whose decision thereon shall be final.