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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(i) in The Chennai Metropolitan Water Supply and Sewerage Service Charges (Levy and Collection) Regulations, 1998

(i)Where any direct sucking of water from the water supply main through electric/ diesel motor is noticed/ comes to knowledge of the Board these water supply connection shall be disconnected immediately.