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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(22) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(22)He/She maintain a Kendriya Yojana Panji (Central Scheme Register) in which details of all the schemes, including other departments schemes, executed or to be executed will be entered.