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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(xLviii) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(xLviii)"Open Auction/e-auction" Open auction or e-auction means bidding by the competitors online or through physical presence before the auction committee for grant of mineral concessions ;