Section 17(2)(g) in The United Provinces District Boards Primary Education Act, 1926

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State of Uttar Pradesh - Subsection

Section 17(2)(g) in The United Provinces District Boards Primary Education Act, 1926

(g)requiring the board to submit such returns as the [State Government] [Substituted by the A.O. 1950 for (Provincial Government) which had been Substituted by the A.O. 1937 for (L.G.).] may think fit showing the action taken and progress made by the board under this Act; and

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State of Uttar Pradesh - Subsection

Section 17(2)(g) in The United Provinces District Boards Primary Education Act, 1926